High Courts11 Sept 1885
Jugmon Jha and Others Vs Bachha Jha and Another
Calcutta High Court · (1885) ILR (Cal) 348
JUDGMENT DATABASE
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11,96,022 judgments in All Courts · page 59,606 of 59,802
High Courts11 Sept 1885
Joy Chundra Dass Vs Gobind Chundra Sen
Calcutta High Court · (1885) ILR (Cal) 327
High Courts11 Sept 1885
Ranjit Singh under the Court of Wards by his guardian Nobin Krishna Banerjee, Manager of his estate Vs Jagannath Prosad Gupta <BR> Jagannath Prosad Gupta Vs Gangadhur Dass Rae and Another
Calcutta High Court · (1885) ILR (Cal) 375
Probate and Administration Act, 1881 — Section 18, 19, 20, 21, 22
High Courts11 Sept 1885
Harender Kishore Singh Vs The Administrator-General of Bengal on behalf of the estate of Mr. J.S. Rochfort, deceased
Calcutta High Court · (1885) ILR (Cal) 357
Bengal Rent Act, 1859 — Section 30Limitation Act, 1963 — Article 116, 89, 90
High Courts10 Sept 1885
Bykant Nath Shaha Vs Rajendro Narain Rai and Others
Calcutta High Court · (1885) ILR (Cal) 333
High Courts08 Sept 1885
V.H. Lopez Vs E.J. Lopez
Calcutta High Court · (1885) ILR (Cal) 706
Divorce Act, 1869 — Section 19, 7
High Courts08 Sept 1885
Krishto Kishori Chowdhrain and Another Vs Radha Romun Munshi and Another
Calcutta High Court · (1885) ILR (Cal) 330
Contract Act, 1872 — Section 133, 139
High Courts05 Sept 1885
Anderson, Wright and Co. Vs Kalagarla Surji Narain
Calcutta High Court · (1885) ILR (Cal) 339
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts04 Sept 1885
Krishnanund Das Vs Hari Bera
Calcutta High Court · (1885) ILR (Cal) 58
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts03 Sept 1885
Gonesh Dutt and Others Vs Abdul Hakim and Others
Calcutta High Court · (1885) ILR (Cal) 323
High Courts02 Sept 1885
Smith Vs Dinonath Mookerjee and Others
Calcutta High Court · (1885) ILR (Cal) 213
Contract Act, 1872 — Section 69, 70
High Courts02 Sept 1885
E.W. Hart Vs E.G. Buskin and C.F. Thomas
Calcutta High Court · (1885) ILR (Cal) 192
Railways Act, 1879 — Section 17, 31
High Courts02 Sept 1885
Kashy Nath Roy Chowdhry Vs Surbanand Shaha and Others
Calcutta High Court · (1885) ILR (Cal) 317
High Courts31 Aug 1885
Byjnath and Others Vs Graham and Others
Calcutta High Court · (1885) ILR (Cal) 740
Contract Act, 1872 — Section 103
High Courts31 Aug 1885
Lal Mohun Chattopadhya Vs Bepin Behari Moduck and Others
Calcutta High Court · (1885) ILR (Cal) 209
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts28 Aug 1885
Guroo Churn Das Vs Brojeshwari Dasi
Calcutta High Court · (1885) ILR (Cal) 735
High Courts28 Aug 1885
Iswar Pershad Gurgo and Others Vs Jai Narain Giri
Calcutta High Court · (1885) ILR (Cal) 169
High Courts27 Aug 1885
Raj Chunder Dass Vs Jharoo and Others
Calcutta High Court · (1885) ILR (Cal) 299
High Courts27 Aug 1885
Ashanulla Khan Bahadur Vs Rajendra Chandra Rai, for self and as executor to the estate of the late Debendra Chandra Rai
Calcutta High Court · (1885) ILR (Cal) 464
High Courts24 Aug 1885
Deboki Nundun Sen Vs Hart and Others
Calcutta High Court · (1885) ILR (Cal) 294