High Courts16 Apr 1909
Laliteswar Singh Vs Bhabeswar Singh
Calcutta High Court · (1909) 04 CAL CK 0021
JUDGMENT DATABASE
Search 12,06,938 Indian judgments.
12,06,938 judgments in All Courts · page 59,625 of 60,347
High Courts16 Apr 1909Allowed
Sheo Lal Singh Vs Sukhdeo Singh and Others
Allahabad High Court · 2 Ind. Cas. 462
North Western Provinces Tenancy Act, 1901 — Section 194(3)North Western Provinces Tenancy Act, 1901 — Section 194(3)North Western Provinces Tenancy Act, 1901 — Section 194(3)
High Courts16 Apr 1909Allowed
Sheolal Singh Vs Sukhdeo Singh and Others
Allahabad High Court · (1909) ILR (All) 368
High Courts16 Apr 1909
Kayarunisa Begum Vs Sakina Bivi and Others
Madras High Court · 5 Ind. Cas. 991
High Courts16 Apr 1909
Zamindar of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · 5 Ind. Cas. 904
High Courts16 Apr 1909
Kutti Chettiar and Others Vs Subramania Chettiar and Others
Madras High Court · (1909) ILR (Mad) 485 : 4 Ind. Cas. 1077(1)
High Courts16 Apr 1909
Garu of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · (1910) 20 MLJ 120
High Courts15 Apr 1909
A. Munisawmi Chetty and Others Vs A. Murugappa Chetty and Others
Madras High Court · 5 Ind. Cas. 515
High Courts15 Apr 1909Dismissed
Mohan Pandey Vs Lala Bhagwati Charan and Others
Calcutta High Court · (1909) 04 CAL CK 0043
High Courts15 Apr 1909Allowed
Munshi Makund Sarup Vs Musammat Sarvi Begam and Others
Allahabad High Court · 2 Ind. Cas. 65
High Courts15 Apr 1909Dismissed
Rani Raghubir Kunwar Vs Rao Girraj Singh and Others
Allahabad High Court · (1909) ILR (All) 429
High Courts15 Apr 1909
Rao Girraj Singh and Others Vs Rani Raghubir Kunwar
Allahabad High Court · 2 Ind. Cas. 118
Limitation Act, 1877 — Article 120, 57
High Courts15 Apr 1909
Shibba and Others Vs Dalpat and Another
Allahabad High Court · 2 Ind. Cas. 115
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Apr 1909
Authi Kesava Nattan Vs Saravana Murugesa Naicken and Another
Madras High Court · 2 Ind. Cas. 435
Contract Act, 1872 — Section 70
High Courts15 Apr 1909
In Re: Chillashi Nanu Nair and Others
Madras High Court · 2 Ind. Cas. 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Apr 1909
Kuttaseri Eriat Govindan Nair and Others Vs Kuttaseri Eriat Sankaran Nair and Others
Madras High Court · (1909) ILR (Mad) 351 : 2 Ind. Cas. 183
High Courts14 Apr 1909
Purna Chandra Mandal Vs Anukul Biswas
Calcutta High Court · (1909) ILR (Cal) 654 : 2 Ind. Cas. 844a
Limitation Act, 1963 — Section 18