Privy Council01 Aug 1889
Harsukh Das Vs Kissorimohun Roy and others
Privy Council · (1890) 17 ILRPC 437
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,654 of 59,900
Privy Council01 Aug 1889
A. Scott and Company Vs Strang, Steel and Company and others
Privy Council · (1890) 17 ILRPC 362
Privy Council01 Aug 1889
Hursook Dass Vs Kissorymohun Roy and others
Privy Council · (1889) 17 IndApp 17
High Courts23 Jul 1889Dismissed
Nam Narain Singh Vs Tekait Ganjhu and others
Calcutta High Court · (1889) 07 CAL CK 0015
High Courts23 Jul 1889
Ally Mirza Bahadur Vs Rai Jogendra Narain Roy and Another
Calcutta High Court · (1889) 07 CAL CK 0014
High Courts23 Jul 1889
Aslu Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 779
Criminal Procedure Code, 1898 (CrPC) — Section 106, 423, 489
High Courts22 Jul 1889
Dwarka Nath Mitter (as Shebait of the Idol Radharaman Jin and also for self and others) and Others Vs Tara Prosunna Roy and Others
Calcutta High Court · (1890) ILR (Cal) 160
High Courts22 Jul 1889
Hari Mohun Mullick alias Mothura Mohun Mullick Vs Matra Mondal and Another
Calcutta High Court · (1890) ILR (Cal) 155
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts22 Jul 1889
Girija Nath Roy Bahadur Vs Patani Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 263
Limitation Act, 1963 — Section 6, 7
Privy Council20 Jul 1889
Gursahai Nand Vs Mungniram Marwari and another and Liakut Hossein
Privy Council · (1890) 17 ILRPC 348
Privy Council20 Jul 1889
Mohunt Gursahai Nund Vs Mungniram Marwari and another And; Syed Liakut Hossein
Privy Council · (1889) 16 IndApp 195
High Courts19 Jul 1889
Chowdhry Paroosh Ram Das and Another Vs Kali Puddo Banerjee and Another
Calcutta High Court · (1890) ILR (Cal) 53
Limitation Act, 1877 — Section 179
Privy Council19 Jul 1889
Umes Chunder Sircar Vs Mussummat Zahoor Fatima and others
Privy Council · (1889) 17 IndApp 201
High Courts18 Jul 1889
Schein Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 799
Bengal Excise Act, 1878 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts18 Jul 1889
Uma Churn Dutt and Others Vs Basharutulla
Calcutta High Court · (1889) ILR (Cal) 794
Privy Council18 Jul 1889
Haidar Ali Khan Vs Nawab Ali Khan
Privy Council · (1890) 17 ILRPC 311 : (1889) 16 IndApp 183
High Courts17 Jul 1889
Lal Mohun Chowdhuri Vs Nunu Mohamed Talukdar, Auction-purchaser and Others
Calcutta High Court · (1890) ILR (Cal) 153