High Courts16 Jul 1889
Purmeshur Chowdhry and Others Vs Brijo Lall Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 256
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,655 of 59,900
High Courts16 Jul 1889
Chowdhry Jogessur Mullick and Others, sons and heirs of Chowdhry Janmejoy Mullick Vs Khetter Mohun Pal and Others
Calcutta High Court · (1890) ILR (Cal) 148
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts15 Jul 1889
Queen-Empress Vs Sarat Chandra Rakhit
Calcutta High Court · (1889) ILR (Cal) 767
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 196
High Courts13 Jul 1889
In Re: A.J. Primrose
Calcutta High Court · (1889) ILR (Cal) 777
Evidence Act, 1872 — Section 85
High Courts10 Jul 1889
A.M. Dunne, Receiver to the Bhukoilash Ghosal Family Estate Vs Nobo Krishna Mookerjee, and after his eternise, his son Binod Behari Mookerjee and Another
Calcutta High Court · (1890) ILR (Cal) 144
Land Acquisition Act, 1870 — Section 15
High Courts09 Jul 1889
Nur Mahomed Vs Bismulla Jan
Calcutta High Court · (1889) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 120
High Courts08 Jul 1889
Jotendronauth Mitter Vs Raj Kristo Mitter and Another
Calcutta High Court · (1889) ILR (Cal) 773
High Courts08 Jul 1889
Kali Krishna Thakur Vs Hurro Kumar Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 251
Privy Council06 Jul 1889
Sheikh Muhummad Mumtaz Ahmad and Others Vs Zubaida Jan and others
Privy Council · (1889) 16 IndApp 205
Privy Council29 Jun 1889
Hemmuni Singh and Others Vs Cauty and another
Privy Council · (1890) 17 ILRPC 304
Privy Council29 Jun 1889
Pertab Chunder Ghose Vs Mohendra Purkait and others
Privy Council · (1889) 16 IndApp 233
Privy Council29 Jun 1889
Pertap Chunder Ghose Vs Mohendranath Purkait
Privy Council · (1890) 17 ILRPC 291
High Courts27 Jun 1889
Faizunnessa Bibi and Khairunnessa Bibi and Others Vs Abrahim Khan and Others
Calcutta High Court · (1890) ILR (Cal) 169
High Courts26 Jun 1889
Aubhoy Churn Mohunt Vs Shamont Lochun Mohunt
Calcutta High Court · (1889) ILR (Cal) 788
High Courts25 Jun 1889
Jonardon Mundul Dakna and Another Vs Sambhu Nath Mundul and Others
Calcutta High Court · (1889) ILR (Cal) 807
High Courts24 Jun 1889
Khepu Nath Sikdar and Others Vs Grish Chunder Mukerji
Calcutta High Court · (1889) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
Privy Council22 Jun 1889
Nawab Sahib Mirza and Another Vs Nawab Sultan Mariam Begum and another And; Nawab Wazir Begum
Privy Council · (1889) 16 IndApp 175
High Courts19 Jun 1889
Abhiram Dass Vs Gopal Dass
Calcutta High Court · (1890) ILR (Cal) 48
Probate and Administration Act, 1881 — Section 69, 86