JUDGMENT DATABASE

Search 11,98,978 Indian judgments.

11,98,978 judgments in All Courts · page 59,656 of 59,949

High Courts15 Sept 1892

Venkayya Vs Lakshmayya

Madras High Court · (1893) ILR (Mad) 98

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High Courts14 Sept 1892

Sobhanadri Appa Rau Vs Gopalkristnamma and Others

Madras High Court · (1893) ILR (Mad) 34

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High Courts08 Sept 1892

Ramakrishna Vs Unni Check

Madras High Court · (1893) ILR (Mad) 280

Easements Act, 1882 — Section 52

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High Courts08 Sept 1892

Chandayil Madathil Ramakrishna Patter. Vs Thandupurakal Unni Check

Madras High Court · (1893) 3 MLJ 27

Easements Act, 1882 — Section 52

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High Courts07 Sept 1892

Tirugnana Sambandha Pandara Sannadhi and Others Vs Nallatambi and Others

Madras High Court · (1893) ILR (Mad) 486

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High Courts07 Sept 1892

Tirugnana Sambanda Pandara Sannadi Avergal and Others Vs Nallathambi Pillai and Others

Madras High Court · (1892) 2 MLJ 272

Transfer of Property Act, 1882 — Section 60, 62

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High Courts06 Sept 1892

Nagappa Vs Subba and Another

Madras High Court · (1893) ILR (Mad) 304

Easements Act, 1882 — Section 15

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High Courts05 Sept 1892

Nilmoni Singh Deo Vs Nilu Naik and Another

Calcutta High Court · (1893) ILR (Cal) 425

Limitation Act, 1859 — Section 33

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High Courts02 Sept 1892

Baidyanath Deb and Others Vs Sajedur Raja

Calcutta High Court · (1893) ILR (Cal) 397

Civil Procedure Code, 1908 (CPC) — Section 30, 44

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High Courts02 Sept 1892

Ramachandra Vs Narayanasami and Another

Madras High Court · (1893) ILR (Mad) 333

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High Courts02 Sept 1892

Ramachandra Aiyar Vs Narainasami, minor by his guardian Bhagirathi Ammal and the Collector of Tanjore

Madras High Court · (1892) 2 MLJ 279

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High Courts01 Sept 1892

Queen-Empress Vs V. Govinda Pillai

Madras High Court · (1893) ILR (Mad) 235

Criminal Procedure Code, 1898 (CrPC) — Section 161

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High Courts01 Sept 1892

Perumal Kone Vs Kaveri Ammal and Others

Madras High Court · (1892) 2 MLJ 281

Registration Act, 1877 — Section 77

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High Courts01 Sept 1892

Perumal Vs Kaveri and Others

Madras High Court · (1893) ILR (Mad) 121

Registration Act, 1877 — Section 77

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High Courts31 Aug 1892

Syed Ameer Sahib and Others Vs Venkatarama and Others

Madras High Court · (1893) ILR (Mad) 296

Madras Local Boards Act, 1884 — Section 156

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High Courts30 Aug 1892

Marudayya Pillai and Others Vs Ravutha Perumal Pillai

Madras High Court · (1892) 2 MLJ 286

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 463

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High Courts30 Aug 1892

Abdun Nasir and Another Vs Rasulan

Calcutta High Court · (1893) ILR (Cal) 385

Civil Procedure Code, 1908 (CPC) — Section 43

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High Courts30 Aug 1892Dismissed

Bessesswari Chowdhurany Vs Horro Sundar Mozumdar and Others

Calcutta High Court · (1892) 08 CAL CK 0008

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High Courts30 Aug 1892

Sharifa Bibi Vs Gulam Mahomed Dastagir Khan and Others

Madras High Court · (1893) ILR (Mad) 43

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High Courts30 Aug 1892

Sharifa Bibi alias Beeju Bibi Vs Gulam Mahomed Dastagir Khan Sahib and Others

Madras High Court · (1893) 3 MLJ 14

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