High Courts27 Apr 1894
Kammaran Nambiar Vs Chindan Nambiar and Others
Madras High Court · (1895) ILR (Mad) 32
JUDGMENT DATABASE
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11,99,538 judgments in All Courts · page 59,657 of 59,977
High Courts24 Apr 1894
In Re: Kamineymoney Bewah
Calcutta High Court · (1894) ILR (Cal) 697
Probate and Administration Act, 1881 — Section 41
High Courts24 Apr 1894
Gopi Nath Masant and Others Vs Adoita Naik and Others
Calcutta High Court · (1894) ILR (Cal) 777
Bengal Tenancy Act, 1885 — Section 104(d), 106, 107, 108(2)
Privy Council20 Apr 1894
Bala Gauri Vallaba Tevar Vs Periasami Udayar Tevar and others
Privy Council · (1894) 17 ILRPC 384
Privy Council20 Apr 1894
Bala Gouri Vallabha Tevar Vs Zemindar of Shivaganga and others
Privy Council · (1894) 21 IndApp 93
High Courts19 Apr 1894
Govinda Pillai Vs Ramanuja Pillai and Others
Madras High Court · (1895) ILR (Mad) 171
High Courts18 Apr 1894
Romanath Sen Vs Russick Lall Pal
Calcutta High Court · (1894) ILR (Cal) 792
Transfer of Property Act, 1882 — Section 135
High Courts18 Apr 1894
Moidin Kutti and Others Vs Beevi Kutti Ummah and Others
Madras High Court · (1895) ILR (Mad) 38
Limitation Act, 1963 — Section 7
High Courts13 Apr 1894
Rajeshwar Pershad Singh Vs Burta Koer
Calcutta High Court · (1894) ILR (Cal) 807
Bengal Tenancy Act, 1885 — Section 158
High Courts11 Apr 1894
In Re: F. De Momet, an Insolvent
Calcutta High Court · (1894) ILR (Cal) 634
Provincial Insolvency Act, 1920 — Section 5
High Courts10 Apr 1894
Muthukutti Nayakan Vs Acha Nayakan and Others
Madras High Court · (1895) ILR (Mad) 22
High Courts09 Apr 1894
Sangu Ayyar Vs Cumarasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 61
Transfer of Property Act, 1882 — Section 54
High Courts05 Apr 1894
Sesham Patter and Another Vs L.S. Moss
Madras High Court · (1894) ILR (Mad) 445
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts02 Apr 1894
Nobin Chand Nuskar Vs Bansenath Paramanick
Calcutta High Court · (1894) ILR (Cal) 722
Bengal Tenancy Act, 1885 — Section 161, 3(5), 65
High Courts02 Apr 1894
Muchiram Barik Vs Ishan Chunder Chuckerbutti and Others
Calcutta High Court · (1894) ILR (Cal) 568
Transfer of Property Act, 1882 — Section 135, 135(d)
High Courts02 Apr 1894
Krishna Chadaga Vs Govinda Adiga
Madras High Court · (1894) ILR (Mad) 404
Madras Revenue Recovery Act, 1864 — Section 11