High Courts21 Feb 1879Disposed Of
Kali Charan Rai and Others Vs Ajudhia Rai and Others
Allahabad High Court · (1880) ILR (All) 150
JUDGMENT DATABASE
Search 11,97,669 Indian judgments.
11,97,669 judgments in All Courts · page 59,780 of 59,884
High Courts20 Feb 1879
In Re: the Goods of Sir John Wemyss
Calcutta High Court · (1879) ILR (Cal) 725 : (1879) ILR (Cal) 721
High Courts19 Feb 1879
Harbuns Sahai and Others Vs Bhairo Pershad Singh and Others
Calcutta High Court · (1880) ILR (Cal) 259
High Courts19 Feb 1879
Empress Vs Mannoo Tamoolee
Calcutta High Court · (1879) ILR (Cal) 696
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346
High Courts19 Feb 1879
Surgadass Vs Wahidunnessa and Others
Calcutta High Court · (1880) ILR (Cal) 39
High Courts17 Feb 1879Disposed Of
Rudr Man Tiwari Vs Bhagwanti
Allahabad High Court · (1880) ILR (All) 145
High Courts13 Feb 1879
In Re: Act XVIII of 1869 and of the Uncovenanted Service Bank (Limited).
Calcutta High Court · (1879) ILR (Cal) 830
High Courts13 Feb 1879
Shama Soondari Debi Vs Raj Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 583
High Courts13 Feb 1879Dismissed
Empress of India Vs Ram Adhin and Others
Allahabad High Court · (1880) ILR (All) 139
High Courts12 Feb 1879
Dwarka Nath Misser Vs Hurrish Chunder and Others
Calcutta High Court · (1879) ILR (Cal) 925
High Courts10 Feb 1879
Chin Hong and Co. Vs Seng Moh and Co.
Calcutta High Court · (1879) ILR (Cal) 736
High Courts10 Feb 1879Dismissed
Sham Narain and Another Vs Sahai Pandey and Others
Allahabad High Court · (1880) ILR (All) 142
High Courts07 Feb 1879
Bhugeeruth Berah Vs Moneeram Banerjee and Others
Calcutta High Court · (1879) ILR (Cal) 855
High Courts07 Feb 1879Dismissed
Bhikham Das Vs Pura and Another
Allahabad High Court · (1880) ILR (All) 141
High Courts06 Feb 1879
Luckhy Narain Vs Kally Puddo Banerjee
Calcutta High Court · (1879) ILR (Cal) 882
High Courts06 Feb 1879
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 687
High Courts05 Feb 1879
Unnoda Churn Das Biswas Vs Mothura Nath Dass Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 860
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Limitation Act, 1963 — Article 119, 120