High Courts20 Nov 1878
In Re: C.M. Hunter; In Re: XXVIII Act of 1866
Calcutta High Court · (1879) ILR (Cal) 420
JUDGMENT DATABASE
Search 12,02,029 Indian judgments.
12,02,029 judgments in All Courts · page 60,002 of 60,102
High Courts19 Nov 1878
Mujeedunnissa Vs Dildar Hossein and Others
Calcutta High Court · (1879) ILR (Cal) 629
Limitation Act, 1871 — Article 167
Privy Council19 Nov 1878
The Maharajah of Bulrampur Vs Uman Pal Singh and Ganesh Singh
Privy Council · (1878) 5 IndApp 225
Privy Council19 Nov 1878
Joy Narain Giri Vs Grish Chunder Myti
Privy Council · (1879) 4 ILRPC 434 : (1878) 5 IndApp 228
High Courts16 Nov 1878
Shoshi Mohun Pal Chowdhry and Others Vs Nobo Kristo Poddar and Others
Calcutta High Court · (1879) ILR (Cal) 801
Contract Act, 1872 — Section 18, 19, 78
Privy Council16 Nov 1878
Prince Mirza Jehan Kudr Bahadur Vs Nawab Afsur Bahu Begum
Privy Council · (1878) 6 IndApp 76
Privy Council15 Nov 1878
Ramanund Koondoo and Another Vs Chowdhry Soonder Narain Sarungy and others
Privy Council · (1879) 4 ILRPC 331
High Courts12 Nov 1878
The Empress Vs Troyluckho Nath Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 366
Civil Procedure Code, 1908 (CPC) — Section 108
Privy Council09 Nov 1878
Dooli Chund and Others; Mahomed Wajid; Vs Bazayet Hossein and others; Tayyuban and others
Privy Council · (1879) 4 ILRPC 402
High Courts06 Nov 1878Disposed Of
Uda Begam Vs Imam-ud-din
Allahabad High Court · (1880) ILR (All) 74
High Courts01 Nov 1878Dismissed
Hamid Ali Vs Imtiazan and Others
Allahabad High Court · (1880) ILR (All) 71
High Courts16 Sept 1878
The Agra Bank Limited Vs Dhuronidhur Sen and Another
Calcutta High Court · (1879) ILR (Cal) 380
High Courts16 Sept 1878
Jallidar Singh Vs Ram Lal and Others
Calcutta High Court · (1879) ILR (Cal) 723
High Courts14 Sept 1878
Muthora Nath Pal Vs Chundermoney Dabia
Calcutta High Court · (1879) ILR (Cal) 817
High Courts13 Sept 1878
Purshan Ram and Others Vs Madhoo Proshaud Singh and Others
Calcutta High Court · (1879) ILR (Cal) 520
High Courts12 Sept 1878
Nilruttun Mundle Vs Komollochun Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 360
Succession Act, 1865 — Section 188, 242