High CourtsSingle Bench(2025) 01 MAN CK 1704

Abujam Bimol Singh vs State Of Manipur & Ors.

Manipur High Court · Decided on 21 January 2025

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 38 Of 2025, Miscellaneous Case (Writ Petition (C)) No. 32 Of 2025

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Judgment

5 paragraphs · 97 words

Ahanthem Bimol Singh, J

Heard Mr. S. Rupachandra, learned senior counsel assisted by Ms. Sangita, learned counsel appearing for the petitioner.

Issue notice, returnable within four weeks.

Mr. Th. Vashum, learned GA entered appearance and accepts notice on behalf of respondents No. 1 to 3 and Mr. S. Jasobanta, learned counsel appearing for the respondent No. 4, hence no formal notice is called for.

List these cases again on 28-02-2025. It is made clear that pendency of this petition will not bar the authorities from expediting the process for payment of pension due payable to the petitioner.