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Judgment
7 paragraphs · 104 wordsS. Datta Purkayastha, J
Heard Mr. D. Paul, learned counsel appearing for the petitioner.
Also heard Mr. R. Kumar, learned counsel appearing for respondent no.4 who has appeared virtually and Mr. S. Lodh, learned counsel who has appeared for respondent nos.1 to 3 & 5 to 7.
All the learned counsel submit that counter affidavit have been submitted by all the respondents except respondent no.8 whose notice was already served.
Last chance is given to respondent no.8 to submit counter affidavit, if any, by the next date.
The petitioner also may submit rejoinder, if any, by the next date.
List the matter on 24.04.2025.