Hdfc Ergo General Insurance Co Ltd & Anr vs Raj Kumar & Ors

Sl.

No.",Head of compensationÂ,"Compensation

granted by this

Court

1.,"Reimbursement            of           medical

expensesÂ","Rs.23,350/-

2.,Pain and suffering,"Rs.1,00,000/-

3.,Conveyance & special diet,"Rs.30,000/-

4.,Attendant chargesÂ,"Rs.20,000/-

5.,Loss of income during treatment period,"Rs.63,336/-

6.,Compensation on       account           of disability,"Rs.10,25,395/-

7.,Loss of amenities of life,"Rs.50,000/-

8.,Loss of disfigurement and loss of marriage prospects,"Rs.1,00,000/-

9.,"For      inconvenience,           hardship, discomfort,   Â

disappointment, frustration and mental stress in life","ÂR s.50,000/-

10.,Compensation towards future treatment expenses,"Rs.50,000/-

                                             Â

Total",,"Rs.15,12,081/-

Loss of earning capacity,"Rs.9,57,640/-",

Medical expensesÂ,"Rs.23,350/-",

Pain and suffering,"Rs.1,00,000/-",

Conveyance & special diet,"Rs.30,000/-",

Attendant chargesÂ,"Rs.20,000/-",

Loss of income during treatment period,"Rs.63,336/-",

Loss of amenities of life,"Rs.1,50,000/-",

Loss of marriage prospects,"Rs.1,00,000/-",

Loss due to disfigurementÂ,"Rs.1,00,000/-",

                                 Â

Total","Rs.15,44,326/-",