High CourtsSingle Bench

Hdfc Ergo General Insurance Co Ltd vs Yogesh Singh And Ors

Delhi High Court · Decided on 11 September 2018 · Citation: (2018) 09 DEL CK 0220

HON’BLE JUDGES
Sunil Gaur, J
RESULT
Diposed Off
CASE NUMBER
Writ Petition No.348, 442 Of 2013

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Not yet generated for this judgment

Judgment

14 paragraphs · 124 words

Loss of future earning,"Rs.25,05,600/-

Travelling expenses, Special Diet and other miscellaneous expenses","Rs. 40,000/-

Pain and sufferings,"Rs. 50,000/-

Damages as to enjoyment of life and disfigurement,"Rs. 75,000

                                 Â

Total","Rs.

26,70,600/-

Loss of future earning,"Rs.25,05,600/-

Travelling expenses, Special Diet and other miscellaneous expenses","Rs. 40,000/-

Pain and sufferings,"Rs. 50,000/-

Damages as to enjoyment of life and disfigurement,"Rs. 75,000

                                 Â

Total","Rs.

26,70,600/-