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Judgment
4 paragraphs · 90 wordsAhanthem Bimol Singh, J
Mr. H. S Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel appearing for the petitioner submitted that he is ready for advancing argument.
Mr. Kh. Samarjit, learned DSGI assisted by Mr. Nongdomba, learned counsel appearing for the respondents No. 1 to 4 and Mr. R.K Deepak, learned senior counsel assisted by Mr. L. Rajesh, learned counsel for the respondent No. 5 seeks two days’ time for advancing their arguments.
As prayed for, list this case again on 16th March, 2023 for final disposal.
