High CourtsSingle Bench(2022) 05 MAN CK 0057

Hungneme Kah Wakhao vs State Of Manipur & 15 Ors

Manipur High Court · Decided on 30 May 2022

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 39 Of 2022

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Judgment

8 paragraphs · 131 words

Ahanthem Bimol Singh, J

Heard Mr. H.S. Paonam, learned senior counsel assisted by Mr. N. Bipin, learned counsel appearing for the petitioner, Mr. A. Vashum, learned Government Advocate appearing for the respondents No. 1 to 3, Mr. Ozhu Robviima, learned counsel appearing for the respondents No. 4 and 5 and Mr. Mayonkui Ngalung, learned counsel appearing for the respondents No. 6 to 13.

The counsel appearing for the respondents prayed for granting three weeks’ further time for filing counter affidavit.

Prayer is allowed.

The counsel appearing for the petitioner prayed for allowing the petitioner to take fresh steps for service of notice upon respondents No. 14, 15 and 16 by speed post.

Prayer is allowed.

Step should be taken within one week.

As prayed for, list this case again on 07-07-2022.