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Leishangthem Inaocha Singh vs State Of Manipur & 17 Ors

Manipur High Court · Decided on 17 November 2022 · Citation: (2022) 11 MAN CK 0032

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 816 Of 2021

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Judgment

4 paragraphs · 85 words

Ahanthem Bimol Singh, J

Mr. A. Mohendro, learned counsel appeared for the petitioner, Mr. S. Niranjan, learned GA appeared for the respondent Nos. 1 & 2 and Mr. R.S Reisang, learned senior counsel assisted by Ms. Pamchuila Gangte appeared for the respondent No. 3. None appeared for the respondent Nos. 4 to 18.

Learned counsel for the respondent Nos. 1, 2 & 3 seeks three weeks’ further time for filing their respective counter affidavits. Prayer is allowed.

List this case again on 16th December, 2022.