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Judgment
6 paragraphs · 100 words
Ahanthem Bimol Singh, J
Heard Mr. HS. Paonam, learned senior counsel appearing for the petitioner, Mr. A. Bheigya Meetei, learned counsel appearing for the respondent No. 1 and Mr. Ajoy Pebam, learned counsel appearing for the respondent No. 5.
None appeared for the respondents No. 2, 3 & 4.
The learned counsel appearing for the respondents prayed for granting 3 (three) weeks further time for filing counter affidavit.
Prayer is allowed.
List this case again on 23.05.2022. In the meantime, Registry is directed to submit a report as to whether notice has been served upon respondent No. 6 or not.