AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
4 paragraphs · 81 wordsAhanthem Bimol Singh, J
Mrs. L. Monomala, learned GA appearing for the State respondents submitted that she has received parawise comments. The learned GA, accordingly, seeks two weeks’ time for filing counter affidavit.
Mr. Th. Jugindro, learned counsel appearing for the petitioners also seeks some time for filing rejoinder affidavit to the counter affidavit filed on behalf of the respondents No. 4 and 5.
As prayed for by the learned counsel appearing for the parties, list these cases again on 06-11-2025.