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Judgment
8 paragraphs · 127 wordsAhanthem Bimol Singh, J
Heard Mr. HS.Paonam, learned senior counsel appearing for the petitioner.
Issue notice, returnable by 15.06.2021. Mr. Lenin Hijam, learned Addl. Advocate General accepts notice on behalf of all respondents, hence no formal
notice is called for.
The learned Addl. A.G prays that he may be given one week time to file a short affidavit in connection with present writ petition and it has also been
submitted that present writ petition can be disposed of on basis of affidavit filed by the respondents on the next date.
As prayed for by both the counsel appearing for the parties, list this case again on 15.06.2021 along with WP(C) No.938 of 2019.
An endeavour shall be made for disposal of the writ petition on next date.
