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Judgment
5 paragraphs · 109 wordsAhanthem Bimol Singh, J
Mr. Th. Ibohal, learned senior counsel assisted by Mr. Kasi Anand, learned counsel appeared for the petitioner.
Mr. Niranjan Sanasam, learned Government Advocate appearing for the respondent submitted that counter affidavit on behalf of the respondent No. 1 had already been filed and the other respondents will not file separate counter affidavit and that they will rely on the counter affidavit filed by the respondent No. 1 at the time of hearing of this writ petition.
The learned Government Advocate also seeks two weeks time so as to enable him to produce the relevant Government record.
As prayed for, list this case again on 26.04.2023.