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Judgment
4 paragraphs · 92 wordsAhanthem Bimol Singh, J
Mr. T. Rajendra, learned senior counsel appearing for the petitioner prays for taking up these matters in the next week so as to enable the petitioner to file affidavit showing proof of service of notice upon the respondent Nos. 6 & 7 in the connected Misc. applications.
Mr. Th. Vashum, learned GA , Mr. Kh. Samarjit, learned DSGI, Mr. Lalleiba, learned counsel and Mr. Deepak Prasad Sahu, learned counsel appearing for the respondents submitted that they have no objection.
As prayed for, list these cases again on 16-05-2025.
