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Judgment
5 paragraphs · 99 wordsAhanthem Bimol Singh, J
Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Julekha Khan, learned counsel appeared for the petitioner. None appeared for the respondents.
It has been submitted by the learned senior counsel that by an order dated 23-01-2025 passed by this court, the respondents were directed to produce the relevant Government file pertaining to the impugned termination order.
As the respondents are unrepresented today, let this case be listed again on 06-05-2025.
Mr. Th. Vashum, learned GA is directed to inform the learned GA to produce the relevant official record on the next date of hearing.