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Judgment
3 paragraphs · 101 wordsAhanthem Bimol Singh, J
Mr. Shyam Sharma, learned GA appearing for the respondents submitted that as directed by this Court, he has received the relevant Government file in respect of WP(C) No. 27 of 2016 and WP(C) No. 25 of 2021. However, it has been submitted by the learned GA that the Government file in connection with WP(C) No. 580 of 2023 is yet to be received. Accordingly, a prayer has been made for taking up this matter after one week so as to enable him to get the relevant Government file.
As prayed for, list these cases again on 19-06-2025.