High CourtsSingle Bench

Ch. Tomba Singh vs State Of Manipur

Manipur High Court · Decided on 20 September 2022 · Citation: (2022) 09 MAN CK 0025

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 50 Of 2018, 172 Of 2020
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Judgment

4 paragraphs · 83 words

Ahanthem Bimol Singh, J

Mr. Shyam Sharma, learned Government Advocate appearing for the State respondent submitted that he is yet to receive the relevant Government file from the authorities and accordingly, the learned Government Advocate seeks two weeks further time so as to enable him to produce the relevant Government records as directed earlier by this Court.

Md. Shakir Khan, learned counsel and Mr. Inaocha, learned counsel appearing for the petitioner have no objection.

As prayed for, list these cases again on 18.10.2022.