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Judgment
3 paragraphs · 96 wordsAhanthem Bimol Singh, J
Mrs. Th. Babita, learned counsel appeared for the petitioner and Mr. A. Vashum, learned GA appeared for the respondent No. 1. None appeared for the respondent No. 2.
The learned GA submitted that counter affidavit on behalf of the respondent No .1 had been filed and the same is found on record. As the counsel for the respondent No. 2 is absent, let this case be listed again on 25-05-2023 by showing the name of Mr. N. Jotendro, learned senior counsel as counsel for the respondent No. 2 in the cause list.