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Judgment
5 paragraphs · 119 wordsAhanthem Bimol Singh, J
Mrs. G. Pushpa, learned counsel appeared for the petitioner; Mrs. L. Monomala, learned GA appeared for the State Respondents and Mr. N. Ibotombi, learned senior counsel assisted by Mrs. N. Savitri, learned counsel appeared for the private respondent.
It has been submitted by Mrs. L. Monomala, learned GA that counter affidavit on behalf of the State respondents has been drafter and sent for vetting. The learned GA, accordingly, seeks one week’s time for filing the same.
Mrs. G. Pushpa, learned counsel appearing for the petitioner prays for fixing a short date and for final disposal of this matter.
In view of the submission made above, let these cases be listed for final disposal on 15-05-2025.