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Judgment
5 paragraphs · 82 wordsAhanthem Bimol Singh, J
Mr. S. Jasobanta, learned counsel appearing for the Accountant General submitted that counter affidavit on behalf of the said respondent will be filed during the course of the day with advance copy to the counsel appearing for the petitioner.
Mrs. L. Monomala, learned GA appearing for the State respondents seeks three weeks’ time for filing counter affidavit.
Mr. B. Kirankumar, learned counsel appearing for the petitioner has no objection.
As prayed for, list this case again on 10-07-2025.
