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Judgment
6 paragraphs · 78 wordsAhanthem Bimol Singh, J
Mrs. L. Monomala, learned GA appearing for the State respondent seeks 3(three) weeks’ time for filing counter affidavit.
Mr. S. Jasobanta, learned counsel appearing for the respondent no. 5 submitted that he has already filed counter affidavit.
The learned GA appearing for the State respondents prays for taking up this matter after 3(three) weeks.
Ms. Hestina, learned counsel appearing for the petitioner has no objection.
As prayed for, list this case again on 11.12.2025.