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Judgment
A. Guneshwar Sharma, J
[1] This matter is listed for referral to the Special Mediation Drive-‘Mediation for the Nation’ as directed by the Hon’ble Supreme Court.
[2] Present Mr. Stephen P, learned counsel for the petitioners submits that the petitioner no. 2 is hospitalized and the matter may be listed after 2(two) week’s in the same column.
[3] Mr. S. Niranjan, learned GA for the State respondents and Mr. W. Darakishwor, learned Sr. PCCG for the Union of India have no objection.
[4] List these cases on 15.04.2026 in the same column.
[5]Registry is directed to delete the name of Mr. N. Nongdamba, learned counsel and in his place reflect the name of Mr. W. Darakishwor as learned Sr. PCCG for the respondent (Union of India) in the cause list.
