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Judgment
6 paragraphs · 107 words
Ahanthem Bimol Singh, J
Mr. N. Ibotombi, learned senior counsel assisted by Mr. A. Rommel, learned counsel appearing for the petitioners submitted that the rejoinder affidavit has been filed on behalf of the petitioners and the learned senior counsel accordingly prays for taking up these matter in the second week of April, 2023 for final disposal.
Mr. Th. Sukumar, learned Government Advocate appeared for the official respondent.
None appeared for the private respondents.
As prayed for by the learned senior counsel appearing for the petitioners, list these cases again on 13.04.2023.
Earlier interim order passed in WP(C) No. 919 of 2021 shall continue till the next date.