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Judgment
5 paragraphs · 81 words
Ahanthem Bimol Singh, J
Heard Mr. N. Jotendro, learned Senior counsel appearing for the petitioner ; Mr. A. Vashum, learned GA for the State respondents and Mr. Kh. Lupenjit, learned counsel for respondent No. 3.
The counsel for the petitioner prayed for granting three weeks’ time for filing rejoinder affidavit. At the same time, learned counsel for the respondent No. 3 also prayed for granting three weeks’ time for filing counter affidavit.
Prayer is allowed.
List this case again on 22-07-2022.