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Judgment
7 paragraphs · 91 wordsAhanthem Bimol Singh, J
Heard Mr. N. Ibotombi, learned Senior counsel assisted by Ms. Babina, learned counsel appearing for the petitioner and Mr. A. Vahsum, learned GA for the respondents.
The learned GA prayed for granting three weeks’ further time for filing counter affidavit.
Prayer is allowed.
List this case again on 12-07-2022.
Earlier interim order shall continue till the next date.
Registry is directed to delete the name of Advocate General from the cause list and in his place, Mr. A. Vashum, learned GA be shown in the cause list.