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Judgment
6 paragraphs · 105 words
Ahanthem Bimol Singh, J
Mr. BP. Sahu, learned senior counsel assisted by Mr. Deepak Prasad Sahu, learned counsel appeared for the petitioner.
Mr. M. Devananda, learned Addl. Advocate General assisted by Ms. N. Jyotsana, learned counsel and Dr. RK. Deepak, learned senior counsel assisted by Mr. Thangthiankham, learned counsel appeared for the private respondents No. 2 & 3.
The learned counsel appearing for the respondents seeks three weeks further time for filing counter affidavit.
Prayer is allowed.
List these cases again on 26.04.2023. In the meantime, Registry is directed to submit a report as to whether notice has been served upon the respondent No. 4.