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Ningombal Shiraljit Singh vs State Of Manipur & 3 Ors.

Manipur High Court · Decided on 27 April 2023 · Citation: (2023) 04 MAN CK 0083

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 165 Of 2023

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Judgment

5 paragraphs · 82 words

Ahanthem Bimol Singh, J

Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Kh. Nirmala, learned counsel appeared for the petitioner.

Mr. Phungyo Zingkhei, learned Deputy Government Advocate appearing for the official respondents seeks three weeks time for filing counter affidavit.

Ms. Lekhakumari, learned counsel submitted that Mr. Arunkumar, learned counsel have entered appearance on behalf of the private respondent No. 3 by filing Vakalatnama.

In view of the submissions made above, let this case be posted before another bench on 23.05.2023.