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Judgment
4 paragraphs · 105 wordsAhanthem Bimol Singh, J
When the matter is taken up, Mr. Bikash Sharma, learned counsel made a prayer on behalf of Mr. Ajoy Pebam, learned counsel appearing for the petitioner for adjournment of hearing of this case on the ground that the conducting counsel is on his legs before another court.
Mr. Shyam Sharma, learned GA appearing for the respondents submitted that no rejoinder affidavit has been filed to the counter affidavit filed on behalf of the respondents.
In view of the above, let this case be listed again on 13-11-2025. In the meantime, petitioner is at liberty to file rejoinder affidavit, if so advised.