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Judgment
4 paragraphs · 146 wordsA. Guneshwar Sharma, J
Present Mr. H.S. Paonam, learned senior counsel assisted by Ms. Malemleima H., learned counsel for the petitioners. Also present Mr. M. Rarry, learned senior counsel assisted by Ms. Nikita M., learned counsel for the State respondents; Mr. M. Hemchandra, learned senior counsel assisted by Mr. M. Rendy, learned counsel; Mr. Kh. Tarunkumar, learned senior counsel assisted by Mr. M. Rustom, learned counsel; Ms. S. Nikita, learned counsel; Mr. I. Denning, learned counsel for some of the private respondents; and Dr. R.K. Deepak, learned senior counsel assisted by Ms. L. Monica, learned counsel on behalf of the respondents in contempt cases.
Heard Mr. H.S. Paonam, learned senior counsel for the petitioners, in part. Learned senior counsel for the petitioners, submits that he is filing a brief synopsis for each category of the case separately on the next date.
List these cases on 02-02-2026.