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Judgment
5 paragraphs · 96 wordsAhanthem Bimol Singh, J
Mr. R.K. Milan, learned counsel appearing for the appellant, submitted that in terms of the earlier order passed by this Court, he had verified the stage of the original suit and the learned counsel submitted that the proper notice of the suit is yet to be served upon defendant No. 6 in the said suit .
The learned counsel, accordingly, prays for deferring the hearing of this appeal for some time.
Mr. Shyam Sharma, learned G.A. appearing for the respondents, has no objection.
As prayed for, list this case again on 21.03.2025.
