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Judgment
25 paragraphs · 149 words
Medical Expenses,"Rs. 12,100/-
Pain & Suffering & Enjoyment of life,"Rs.
1,50,000/-
Special Diet, Conveyance                     &
AttendantÂ","Rs. 66,000/-
Loss of income during treatment,"Rs.1,73,000/-
Loss of Future Income,"Rs.
17,70,000/-
Loss of Amenities and on account of Dis-Figurement,"Rs.
1,50,000/-
                                 Â
Total","Rs.
23,21,100/-
Medical expensesÂ,"Rs.
12,100/-
Special Diet & Conveyance &
Attendant","Rs.
66,000/-
Loss of income during treatment,"Rs.
1,73,000/-
Loss of Earning CapacityÂ,"Rs.
8,84,808/-
                                 Â
Total","Rs.
11,35,908/-