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Judgment
4 paragraphs · 82 words
Ahanthem Bimol Singh, J
Ms. Rinika Maibam, learned counsel appearing for the petitioner in contempt petition and the respondent in review petition, prays for taking up these matter after ten days on the ground of personal difficulty.
Mrs. Ch. Sundari, learned Government Advocate appearing for the petitioners in review petition submitted that the matter has been pending for consideration with regard to the condonation of delay.
As prayed for by the learned counsel for the respondent, list these cases again on 03.04.2023.
