AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
5 paragraphs · 88 wordsAhanthem Bimol Singh, J
Mr. Bikash Sharma, learned counsel appearing for the respondents, submitted that they received the rejoinder affidavit and the learned counsel, prays for taking up these matters after 1(one) week.
Mr. Shyam Sharma, learned G.A. appearing for the appellant, submitted that he has no objection.
As prayed for, list these cases again on 30.04.2025.
Registry is directed to delete the names of Ms. Joan N. Kipgen and Mr. Kh. Athouba from the cause-list and in their place the name of Mr. Shyam Sharma be shown.