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Judgment
6 paragraphs · 106 wordsSanjay Kumar, CJ
Mr. T. Rajendra, learned counsel, appears for the appellant in RFA No. 2 of 2013.
Mr. Devdutta, learned counsel, represents Mr. A. Jagjit, learned counsel, who earlier appeared for the deceased principal respondent.
Mr. M. Devananda, learned Additional Advocate General, Manipur, appearing in the unnumbered appeal, states that applications have been prepared for taking steps in relation to the deceased principal respondent and the same would be filed in the Registry after serving advance copies thereof to the counsel opposite.
Post on 24.01.2023.
Registry is directed to print the name of Mr. M. Devananda, learned Additional Advocate General, Manipur, in the cause list.
