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Judgment
5 paragraphs · 91 wordsAhanthem Bimol Singh, J
Mr. S. Suresh, learned counsel appearing for respondent No. 2, submitted that counter affidavit on behalf of respondent No. 2 will be filed within 1(one) week and as such, the learned counsel prays for taking up this matter after 1(one) week.
Mr. I. Rajesh, learned counsel appearing for the petitioner, has no objection.
As prayed for, list this case again on 30.01.2025.
Registry is directed to delete the name of Mr. Shyam Sharma and in his place the name of Mrs. L. Monomala, learned G.A. be shown.