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Judgment
Ahanthem Bimol Singh, J
Heard Mr. D. Julius Riamei, learned counsel appearing for the petitioners and Mr. N. Kumarjit, learned Advocate General (AG), Manipur appearing
for the respondents.
It has been submitted by the learned AG that he has instructed the concerned authorities of the State Government to take concrete decision in
connection with the issues raised in the present writ petition and accordingly, the learned AG prayed for listing this matter on 11.08.2021 so that he
can place a definite decision of the Government before this Court on the next date.
Prayer is allowed.
List this case again on 11.08.2021.
A copy of this order be furnished to both the learned counsel appearing for the parties through their respective Whatsapp/E-mail.
