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Judgment
6 paragraphs · 114 wordsAhanthem Bimol Singh, J
Mr. K. Modhusudon, learned counsel appeared for the respondent No. 5; Mr. A. Rommel, learned counsel for respondent No. 6; Ms. S. Pamchuila Gangte, learned counsel for the MPSC and Mr. Y. Ashang, learned GA for the official respondents.
Ms. Lekhakumari, learned counsel appearing for the petitioner submitted that her senior is on his legs in another Court and made a prayer for taking up these cases on another date.
As prayed for by the learned counsel for the petitioner, list these cases again on 21-02-2023.
Earlier interim order shall continue till the next date.
It is made clear that no further adjournment will be allowed after the next date.