High CourtsSingle Bench

Mala Lisham & Anr. vs State Of Manipur & Ors.

Manipur High Court · Decided on 15 March 2023 · Citation: (2023) 03 MAN CK 0031

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 54, 72 Of 2023, Miscellaneous Case (Writ Petition (C)) No. 53 Of 2023
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Judgment

4 paragraphs · 112 words

Ahanthem Bimol Singh, J

Ms. Thanyomi Keishing, learned counsel and Mr. I. Denning, learned counsel appeared for the petitioners, Mr. A. Vashum, learned GA appeared for the official respondents, Mr. H. Ishwarlal, learned senior counsel assisted by Ms. Erika, learned counsel and Ms. N. Prista, learned counsel appeared for the private respondents and Ms. Beedyasaree, learned counsel representing Mrs. Momota Oinam, learned counsel appeared for the MPSC.

Mr. A. Vashum, learned GA appearing for the official respondents seeks two weeks’ time for obtaining instructions in terms of the earlier order. The learned GA, accordingly, prays for taking up this matter after two weeks.

As prayed for, list these cases again on 04-04-2023.