AI Structured Summary
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Judgment
15 paragraphs · 79 words
1.,Towards medical expenses,"Rs.16,840/-
2.,Towards loss of income,"Rs.7,57,854/-
3.,Towards better diet,"Rs.20,000/-
4.,Towards conveyance,"Rs.15,000/-
5.,Towards attendant,"Rs.15,000/-
6.,Towards pain and suffering,"Rs.50,000/-
                     Â
 Total",,"Rs.8,74,694/-
2.,Loss of earning capacity,"Rs.7,26,952/-
3.,Special diet,"Rs.20,000/-
4.,Conveyance charges,"Rs.15,000/-
5.,Attendant Charges,"Rs.15,000/-
6.,Pain and suffering,"Rs.1,00,000/-
        Â
              Total",,"Rs.8,93,792/-