High Courts19 Feb 1906
Ram Chandra Panda Vs Ram Krishna Mahapatra
Calcutta High Court · (1906) ILR (Cal) 507
JUDGMENT DATABASE
Search 11,91,674 Indian judgments.
11,91,674 judgments in All Courts · page 58,992 of 59,584
High Courts19 Feb 1906
Munshi Bajrangi Sahai Vs Udit Narain Singh and Others
Calcutta High Court · (1906) 02 CAL CK 0007
High Courts19 Feb 1906
Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri
Bombay High Court · (1906) 8 BOMLR 350
High Courts17 Feb 1906
Shama Charan Nandi Vs Abhiram Goswami
Calcutta High Court · (1906) ILR (Cal) 511
Civil Procedure Code, 1908 (CPC) — Section 53Evidence Act, 1872 — Section 90Limitation Act, 1963 — Article 114
High Courts16 Feb 1906
Abdul Rasheed and Another Vs Jogesh Chandra Roy
Calcutta High Court · (1906) 02 CAL CK 0031
High Courts16 Feb 1906
Chairman of the Purnea Municipality Vs Siva Sankar Ram
Calcutta High Court · (1906) ILR (Cal) 899
High Courts16 Feb 1906Dismissed
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry
Bombay High Court · (1906) 8 BOMLR 375
Privy Council16 Feb 1906
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry and another
Privy Council · (1906) 33 IndApp 60
High Courts16 Feb 1906
Chinnasamy Reddiar and Another Vs Krishna Reddy and Others
Madras High Court · (1906) 16 MLJ 146
High Courts15 Feb 1906
In Re: Venganat Swaroopathil and Valia Nambidi
Bombay High Court · (1906) 8 BOMLR 374
High Courts15 Feb 1906
Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa
Bombay High Court · (1906) 8 BOMLR 241
Bombay Regulation Act, 1827 — Section 27
Privy Council15 Feb 1906
Venganat Swaroopathil Valia Nambidi Avergal Vs Cherakunnath Nambiyathan Nambudris Krishnan Nambudripad and another
Privy Council · (1906) 29 ILRPC 194
High Courts15 Feb 1906
Kararam Rangiah Vs Malla Chengama Naidu
Madras High Court · 43 Ind. Cas. 55
Stamp Act, 1899 — Section 35(a)
High Courts15 Feb 1906
Peria Muthirian and Others Vs Karappanna Muthirian and Another
Madras High Court · (1906) ILR (Mad) 370
High Courts15 Feb 1906
Kasaram Rangiah Vs Malla Chengama Naidu
Madras High Court · (1917) 33 MLJ 603
Stamp Act, 1899 — Section 35(a)
High Courts14 Feb 1906
Ramesh Chandra Dhar Vs Karunamoyi Dutt
Calcutta High Court · (1906) ILR (Cal) 498
High Courts14 Feb 1906
Bibee Kulsum and Others Vs Umatul Mehdi
Calcutta High Court · (1906) 02 CAL CK 0003
High Courts14 Feb 1906
Emperor Vs Ismail Rustomkhan
Bombay High Court · (1906) 8 BOMLR 236
Penal Code, 1860 (IPC) — Section 372, 373