High Courts27 Apr 1904
Emperor Vs Luchmun Singh
Calcutta High Court · (1904) ILR (Cal) 710
Criminal Procedure Code, 1898 (CrPC) — Section 428(1)Penal Code, 1860 (IPC) — Section 202, 213, 347
JUDGMENT DATABASE
Search 11,91,012 Indian judgments.
11,91,012 judgments in All Courts · page 58,993 of 59,551
High Courts27 Apr 1904
Emperor Vs Arjan Pramanik
Calcutta High Court · (1904) ILR (Cal) 664
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Apr 1904
The Deputy Legal Remembrancer, on behalf of the Local Government Vs Arjun Pramanick and another
Calcutta High Court · (1904) 04 CAL CK 0009
High Courts26 Apr 1904
Manmatha Nath Mitter Vs Baroda Prosad Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 685
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts26 Apr 1904Allowed
Sadhu Charan Pal Vs Radhika Mohan Roy and Another
Calcutta High Court · (1904) 04 CAL CK 0008
High Courts26 Apr 1904
Raghubir Singh Vs Jogeshwar Tewary
Calcutta High Court · (1904) 04 CAL CK 0002
High Courts25 Apr 1904
Radha Charan Ray Chowdhry Vs Golak Chandra Ghose
Calcutta High Court · (1904) ILR (Cal) 834
High Courts22 Apr 1904Dismissed
Narmada Debi Vs Shosibhusan Bit and another
Calcutta High Court · (1904) 04 CAL CK 0005
High Courts22 Apr 1904
T. Nooroodeen Sahib Vs Charles Sowden and Others
Madras High Court · (1905) 15 MLJ 45
Merchandise Marks Act, 1889 — Section 2, 4
High Courts21 Apr 1904
Chekka Venkataswamy Vs Gajjila Nagabhushanam
Madras High Court · (1904) 1 MLJ 326
Contract Act, 1872 — Section 30
High Courts20 Apr 1904
Nepal Chandra Ghose Vs Mohendra Nath Roy Chowdhury
Calcutta High Court · (1904) ILR (Cal) 707
High Courts20 Apr 1904
Venkata Dikshatulu and Others Vs Gavaramma and Others
Madras High Court · (1904) 14 MLJ 308
High Courts15 Apr 1904
Kuttisseri Illath Raman Namboodri Vs Achutha Pishurodi and Others
Madras High Court · (1912) ILR (Mad) 42 : 14 Ind. Cas. 415
High Courts13 Apr 1904
Watkins Vs Sarat Chunder Ghose Moulick and Others
Calcutta High Court · (1904) ILR (Cal) 572
Administrator Generals Act, 1874 — Section 52
High Courts13 Apr 1904
Gholam Ali and others Vs The Emperor
Calcutta High Court · (1904) 04 CAL CK 0013
High Courts13 Apr 1904
Jhalan Jha Vs Buchar Gope
Calcutta High Court · (1904) ILR (Cal) 811
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 211, 406
High Courts13 Apr 1904
Thakur Das Sur Vs Adhar Chandra Misri
Calcutta High Court · (1904) 04 CAL CK 0001
High Courts12 Apr 1904
Vedanayaga Mudaliar Vs Vedammal
Madras High Court · (1905) ILR (Mad) 591 : (1904) 14 MLJ 297
Specific Relief Act, 1877 — Section 42