JUDGMENT DATABASE
Search 11,89,755 Indian judgments.
11,89,755 judgments in All Courts · page 58,995 of 59,488
High Courts14 Nov 1901
Uma Charan Singh Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 244
Penal Code, 1860 (IPC) — Section 141(2), 147, 325
High Courts14 Nov 1901
Panchoo Gazi Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts14 Nov 1901
Sankaranarayana Vadhyar Vs Sankaranarayana Ayyar
Madras High Court · (1902) ILR (Mad) 343
Contract Act, 1872 — Section 74
High Courts14 Nov 1901
Sankaranarayana Vadhya Vs Sankaranarayana Iyer
Madras High Court · (1902) ILR (Mad) 343 : (1901) 11 MLJ 421
Contract Act, 1872 — Section 74
High Courts13 Nov 1901
Subyanakayanamurti and Another Vs Tammanna and Another
Madras High Court · (1902) ILR (Mad) 504
Specific Relief Act, 1877 — Section 42
High Courts07 Nov 1901Dismissed
Baru Mal and Others Vs Niadar
Allahabad High Court · (1902) ILR (All) 153
High Courts01 Nov 1901
Viraraghava Ayyangar Vs Kanagavalli Ammal
Madras High Court · (1902) ILR (Mad) 503
High Courts01 Nov 1901
Venkatappiah and Another Vs Jagannadha Rao
Madras High Court · (1902) 12 MLJ 24
High Courts01 Nov 1901
Subharaya Tawker Vs Rajaram Tawker and Others
Madras High Court · (1902) 12 MLJ 91
High Courts01 Nov 1901
Subbaraya Tawker Vs Rajaram Tawker and Others
Madras High Court · (1902) ILR (Mad) 585
High Courts31 Oct 1901
Sir Ramasami Mudaliar Vs Annadorai Ayyar
Madras High Court · (1902) ILR (Mad) 454
High Courts29 Oct 1901
Venkata Rao Vs Vaithilinga Udayan and Others
Madras High Court · (1902) 12 MLJ 22
High Courts29 Oct 1901
Venkata Papayya Rao Vs Venkata Subbayya
Madras High Court · (1902) ILR (Mad) 453
High Courts28 Oct 1901
Kelappan Vs Madhavi and Others
Madras High Court · (1902) ILR (Mad) 452
Limitation Act, 1963 — Article 139
High Courts28 Oct 1901
King-Emperor Vs Balu Kuppayyan
Madras High Court · (1902) ILR (Mad) 525
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts25 Oct 1901
Ramasami Chetti and Others Vs Paraman Chetti
Madras High Court · (1902) ILR (Mad) 448
Specific Relief Act, 1877 — Section 9