High Courts25 Oct 1901
Ramasami Chetti and Another Vs Paraman Chetti
Madras High Court · (1901) 11 MLJ 403
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 11,89,755 Indian judgments.
11,89,755 judgments in All Courts · page 58,996 of 59,488
High Courts24 Oct 1901
In Re: Ponnusami and Another
Madras High Court · (1906) ILR (Mad) 517
Cattle Trespass Act, 1871 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts24 Oct 1901
Ramalinga Muppan and Others Vs Payadai Gounden
Madras High Court · (1902) ILR (Mad) 519 : (1901) 11 MLJ 399
High Courts24 Oct 1901
Ramalinga Muppan and Others Vs Pavadai Goundan
Madras High Court · (1902) ILR (Mad) 519
High Courts18 Oct 1901
King-Emperor Vs Alexander Allan
Madras High Court · (1902) ILR (Mad) 627
Madras Municipalities Act, 1884 — Section 103
High Courts18 Oct 1901
Kichilappa Naickar and Another Vs Ramanujam Pillai
Madras High Court · (1902) ILR (Mad) 166
Limitation Act, 1963 — Section 5
High Courts18 Oct 1901
Ramasami Kichilappa Naick and Others Vs Ramanujam Pillai
Madras High Court · (1901) 11 MLJ 406
Limitation Act, 1963 — Section 5
High Courts18 Oct 1901
Karuppa Goundan Vs Kumarasami Goundan and Others
Madras High Court · (1902) ILR (Mad) 429
High Courts17 Oct 1901
Oriental Government Security Life Assurance Company, Limited Vs Narasimha Chari
Madras High Court · (1902) ILR (Mad) 183
Evidence Act, 1872 — Section 32(5)
High Courts17 Oct 1901
Savrimuthu and Others Vs Aithurusu Rowthar
Madras High Court · (1901) 11 MLJ 428
High Courts17 Oct 1901
Nataraja Pillai and Others Vs Venkatachella Pillai
Madras High Court · (1902) 12 MLJ 93
High Courts17 Oct 1901
The Oriental Government Security Life Assurance Company Limited Vs Narasimha Charry
Madras High Court · (1901) 11 MLJ 379
Evidence Act, 1872 — Section 58
High Courts17 Oct 1901
Savarimuthu and Others Vs Aithurusu Rowthar
Madras High Court · (1902) ILR (Mad) 103
High Courts15 Oct 1901
Natesa Ayyar Vs Annasaml Ayyar and Others
Madras High Court · (1902) ILR (Mad) 426
High Courts10 Oct 1901
Chinnasami Mudali Vs Tirumalai Pillai and the Right Honourable the Secretary of State for India
Madras High Court · (1902) ILR (Mad) 572
Land Improvement Loans Act, 1883 — Section 7(1)(d)
High Courts10 Oct 1901
Subba Naidu Vs Nagayya and Others
Madras High Court · (1902) ILR (Mad) 424 : (1902) 12 MLJ 89
High Courts09 Oct 1901
Puninthavelu Mudaliar Vs Bhashyam Ayyangar and Another
Madras High Court · (1902) ILR (Mad) 406
Provincial Insolvency Act, 1920 — Section 23
High Courts09 Oct 1901
Punithavelu Mudaliar Vs Bhashyam Aiyangar and Another
Madras High Court · (1902) 12 MLJ 282
Provincial Insolvency Act, 1920 — Section 23