High Courts13 Apr 1904
Thakur Das Sur Vs Adhar Chandra Misri
Calcutta High Court · (1904) 04 CAL CK 0001
JUDGMENT DATABASE
Search 11,91,014 Indian judgments.
11,91,014 judgments in All Courts · page 58,994 of 59,551
High Courts12 Apr 1904
Vedanayaga Mudaliar Vs Vedammal
Madras High Court · (1905) ILR (Mad) 591 : (1904) 14 MLJ 297
Specific Relief Act, 1877 — Section 42
High Courts11 Apr 1904Dismissed
Baidya Nath Mondal and Others Vs Sudharam Misri and Others
Calcutta High Court · (1904) 04 CAL CK 0004
High Courts07 Apr 1904
Donay Dass Vs Keshub Pruhti and Others
Calcutta High Court · (1904) 04 CAL CK 0021
High Courts07 Apr 1904
Girish Chandra Ghosh and others Vs Chandra Moni Dasi
Calcutta High Court · (1904) 04 CAL CK 0006
High Courts06 Apr 1904
G.P. Cooke and others Vs The Equitable Coal Co., Ld.
Calcutta High Court · (1904) 04 CAL CK 0014
High Courts30 Mar 1904
Baldeo Parshad Sahu Vs A.B. Miller
Calcutta High Court · (1904) ILR (Cal) 667
Transfer of Property Act, 1882 — Section 3
High Courts30 Mar 1904Allowed
Jogendra Nath Ghose Vs Paban Chandra Ghose
Calcutta High Court · (1904) 03 CAL CK 0013
High Courts29 Mar 1904
Tamizuddin Vs Ashrub Ali
Calcutta High Court · (1904) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 44Specific Relief Act, 1877 — Section 9
High Courts29 Mar 1904
Krishna Kamini Debi Vs Dino Mony Chowdhurani
Calcutta High Court · (1904) ILR (Cal) 658
Transfer of Property Act, 1882 — Section 52
High Courts29 Mar 1904Allowed
Jogeswar Atha and Another Vs Ganga Bishnu Ghattack
Calcutta High Court · (1904) 03 CAL CK 0004
High Courts29 Mar 1904Allowed
Gadadhar Roy Vs Hare Krishna Sarkar and another
Calcutta High Court · (1904) 03 CAL CK 0001
High Courts29 Mar 1904
Visalakshiammal Vs Sivaraman alias Veeraraghaven, minor, by next friend Vaidinadha Iyer and Another
Madras High Court · (1904) ILR (Mad) 577 : (1904) 1 MLJ 310
High Courts28 Mar 1904
Zemindar of Ettiapuram Vs Subba Reddy and Others
Madras High Court · (1904) 14 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts25 Mar 1904
Khagendra Narain Singh Vs Shashadhar Jha
Calcutta High Court · (1904) ILR (Cal) 495
High Courts24 Mar 1904Dismissed
Sarat Chandra Mukerji Vs Mahomed Hossein and Others
Calcutta High Court · (1904) 03 CAL CK 0003
High Courts23 Mar 1904Dismissed
Babu Ram Roy Vs Mahendra Nath Samanta and others
Calcutta High Court · (1904) 03 CAL CK 0026